Major Singh vs State Of Punjab And Anr
2023 Latest Caselaw 9335 P&H

Citation : 2023 Latest Caselaw 9335 P&H
Judgement Date : 4 July, 2023

Punjab-Haryana High Court

Major Singh vs State Of Punjab And Anr on 4 July, 2023

2023: PHHC:083784
IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
233 CRR-2674-2018
Date of Decision:04.07.2023
MAJOR SINGH PETITIONER
VERSUS
STATE OF PUNJAB AND ANR ..RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL Present: None for the petitioner.

Mr. A.P.S. Tung, DAG, Punjab.

KK SUVIR SEHGAL, J.(QRAL)

1. Instant revision petition has been filed by the petitioner for

setting aside the judgment of acquittal dated 20.04.2018 passed by the

learned Sessions Judge, Ludhiana.

2. There has been repeated non representation on behalf of the petitioner.

3. As per office report, notice issued to the petitioner has been

received back with the report that he has died.

4. Dismissed for non-prosecution. 04.07.2023 (SUVIR SEHGAL) sheetal JUDGE Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No

SHEETAL 19 2023.07.05 10:45

| attest to the accuracy and

integrity of this document

Chandigarh

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Major Singh vs State Of Punjab And Anr
2023 Latest Caselaw 9335 P&H

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : MAIMS

Major Singh vs State Of Punjab And Anr2023 Latest Caselaw 9335 P&H

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : MAIMS

Major Singh vs State Of Punjab And Anr
2023 Latest Caselaw 9335 P&H