Deepak Rishi & Ors vs Behari Lal & Anr
2023 Latest Caselaw 9334 P&H

                                                                    Neutral Citation No:=2023:PHHC:083955




                                                              Neutral Citation No.2023:PHHC:083955 .
221             IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH

                                                          CR-4055-2012 (O&M)
                                                          Date of decision: 04.07.2023

Deepak Rishi and others                                                        ...Petitioners
                                             Versus
Behari Lal Charitable Trust and another                                         ...Respondents


CORAM: HON'BLE MR. JUSTICE NAMIT KUMAR

Present:        Mr. Ajaivir Singh, Advocate
                for the petitioners.

                Mr. Sanjay Jain, Advocate
                for respondent No.1.

        ***
NAMIT KUMAR, J. (ORAL)

The instant civil revision petition has been filed challenging the

judgment of reversal dated 30.01.2012 passed by the Ld. Appellate Authority,

Ambala.

Learned counsel for the petitioners wishes to withdraw the present

petition.

Dismissed as withdrawn.

                                                                 (NAMIT KUMAR)
04.07.2023                                                           JUDGE
Parveen kumar

Whether speaking/reasoned :Yes/No Whether reportable :Yes/No

Neutral Citation No:=2023:PHHC:083955

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