Gurbachan Singh vs J.K. Sharma
2023 Latest Caselaw 9332 P&H

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                       COCP-314-2005 (O&M)
                                                       Reserved on: 31.05.2023
                                                       Date of pronouncement: 04.07.2023

                        Gurbachan Singh and others
                                                                                  ...Petitioners
                                              Versus

                        J.K. Sharma and others

                                                                                ...Respondents


                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J.

-2643-1993 Dewan Singh

(deceased) through his LRs . Amritsar Improvement Trust, Amritsar

and others

SUMIT KUMAR 2023.07.07 16:26 I attest to the accuracy and authenticity of this order/judgment