Seeta Devi vs Sumitra Devi
2023 Latest Caselaw 9249 P&H

                                                                                    2023:PHHC:082969

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                        Sr. No.127
                                                               CRM-M-52077-2021 (O&M)
                                                               Date of Decision : July 03, 2023

                        Seeta Devi                                                      ...Petitioner

                                                            Versus

                        Sumitra Rani                                                ...Respondent


                        CORAM: HON'BLE MR. JUSTICE MANJARI NEHRU KAUL

                        Present:     Mr. Sandeep Arora, Advocate, for the petitioner.

                                     *****

                        MANJARI NEHRU KAUL, J. (ORAL)

At the very outset, learned counsel appearing for the petitioner

prays for withdrawal of the instant petition with liberty to raise all pleas

during the course of trial.

Ordered accordinlgy.

                        July 03, 2023                                  (MANJARI NEHRU KAUL)
                        Ankur                                                  JUDGE
                        Whether speaking/reasoned             Yes/No

                        Whether Reportable                    Yes/No




ANKUR GOYAL
2023.07.03 17:30

I attest to the accuracy and integrity of this order/judgment