Citation : 2023 Latest Caselaw 9248 P&H
Judgement Date : 3 July, 2023
PARVEEN KUMAR 2023.07.03 18:24 2023:PHHC:083088 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CRM-M-651-2023 Date of decision: 03.07.2023 Joni ...Petitioner Versus State of Haryana keene Respondent
CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL
Present:- | Mr. Amandeep Singh Samra, Advocate, for the petitioner.
Ms. Ankita Ahuja, AAG, Haryana.
HARNARESH SINGH GILL, J. (QRAL)
After arguing at length, learned counsel for the petitioner wants to withdraw the present petition, at this stage.
Dismissed as withdrawn, at this stage.
03.07.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE
Whether reasoned/speaking? Yes/No Whether reportable? Yes/No
| attest to the accuracy and authenticity of this order/judgment
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