Kamlesh Kumari vs Additional Deputy Commissioner ...
2023 Latest Caselaw 9246 P&H

                                                        Neutral Citation No:=2023:PHHC:082768




108                                     2023:PHHC:082768
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                   CWP-13725-2023
                                                   Date of decision: 03.07.2023

Kamlesh Kumari                                                           ...Petitioner

                                          Versus

Additional Deputy Commissioner-cum-Maintenance Tribunal, Chandigarh and

another                                                               ...Respondents

CORAM:        HON'BLE MR. JUSTICE VIKAS BAHL

Present:      Mr. Jagan Nath Bhandari, Advocate and
              Mr. Rishab Bhandari, Advocate for the petitioner.

              Ms. Aashna Gill, Jr. Panel Counsel for UT-respondent No.1.

              ****

VIKAS BAHL, J. (ORAL)

1. This is a Civil Writ Petition filed under Article 226 of the

Constitution of India for issuance of a writ in the nature of certiorari or any other

appropriate writ or order for quashing and setting aside of impugned order dated

19.05.2023 (Annexure P-3) passed by respondent No.1.

2. Learned counsel for the petitioner, in view of judgment passed by the

Hon'ble Division Bench of this Court in Paramjit Kumar Saroya Vs. Union of

India and another, reported as 2016(3) RCR (Civil) 146, seeks permission of this

Court to withdraw the present Civil Writ Petition with liberty to the petitioner to

file an appeal under Section 16 of The Maintenance And Welfare Of Parents And

Senior Citizens Act, 2007 and also to raise all the pleas which have been raised in

the present petition and are available to her before the said Appellate Tribunal.

3. In view of the above, the present Civil Writ Petition is dismissed as

withdrawn with liberty aforesaid.

03.07.2023                                              (VIKAS BAHL)
Pawan                                                      JUDGE
             Whether speaking/reasoned:-           Yes/No

             Whether reportable:-                  Yes/No


                                                        Neutral Citation No:=2023:PHHC:082768

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