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Seema Kaur And Anr vs State Of Punjab And Others
2023 Latest Caselaw 9242 P&H

Citation : 2023 Latest Caselaw 9242 P&H
Judgement Date : 3 July, 2023

Punjab-Haryana High Court
Seema Kaur And Anr vs State Of Punjab And Others on 3 July, 2023
2023:PHHC:082731

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(123)
CRWP-6504-2023.
Date of Decision:-03.07.2023.
Seema Kaur and another
beeeee Petitioners
Versus
State of Punjab and others
beeeee Respondent
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
o8 3s 2 2
Present: Mr. Ankit Joshi, Advocate for
Mr. Armaan Gagneja, Advocate for the petitioners.
2 2 2k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners submits that the parties

have amicably resolved the matter and the parents have accepted the

relationship of the petitioners and, therefore, he does not press the present

petition.

2. Accordingly, the present petition stands dismissed as withdrawn.

(ALOK JAIN) JUDGE July 03, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

SANDEEP SETHI

2023.07.04 14:25

| attest to the accuracy and integrity of this Order/Judgment

 
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