M/S Sun Trading And Another vs Tarsem Singh Lally
2023 Latest Caselaw 9234 P&H

                                                                              2023:PHHC:082846
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                            CR-3463-2023 (O&M)
                                                            Date of decision: 03.07.2023

                        M/s Sun Trading and another
                                                                                           ...Petitioners

                                                Versus

                        Tarsem Singh Lally

                                                                                       ...Respondent

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

After hearing learned counsel for the parties, the revision

petition is disposed of directing the Appellate Authority, Jalandhar where

the appeal titled 'M/s Sun Trading and another Vs. Tarsem Singh Lally' is

pending, to decide the application for modification of the order fixing the

mesne profits as well as stay application within seven days from the date

of receipt of copy of this order there.

SUMIT KUMAR 2023.07.04 13:39 I attest to the accuracy and authenticity of this order/judgment