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Baljinder Singh vs State Of Punjab
2023 Latest Caselaw 9229 P&H

Citation : 2023 Latest Caselaw 9229 P&H
Judgement Date : 3 July, 2023

Punjab-Haryana High Court
Baljinder Singh vs State Of Punjab on 3 July, 2023
PARVEEN KUMAR
2023.07.04 18:31

2023:PHHC:083193
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

CRM-M-28637-2023
Date of decision: 03.07.2023

Baljinder Singh ...Petitioner
Versus
State of Punjab
...Respondent

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL Present:- Mr. Mrigank Sharma, Advocate for

Dr. Puneet Kaur Sekhon, Advocate,

for the petitioner.

Mr. Gurdarshan Singh Sidhu, AAG, Punjab.

RRER

HARNARESH SINGH GILL, J. (QRAL)

After arguing for some time, learned counsel for the petitioner wants to withdraw the present petition, at this stage.

Dismissed as withdrawn, at this stage.

03.07.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE Whether reasoned/speaking? Yes/No

Whether reportable? Yes/No

| attest to the accuracy and authenticity of this order/judgment

 
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