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Devi Singh vs Gram Panchayat Of Village ...
2023 Latest Caselaw 9228 P&H

Citation : 2023 Latest Caselaw 9228 P&H
Judgement Date : 3 July, 2023

Punjab-Haryana High Court
Devi Singh vs Gram Panchayat Of Village ... on 3 July, 2023
                                                                                2023:PHHC:082929
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                             CR-7512-2018 (O&M)
                                                             Date of decision: 03.07.2023

                        Devi Singh
                                                                                            ...Petitioner

                                                Versus

                        Gram Panchayat, Village Harphali and others

                                                                                         ...Respondents

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

Learned counsel for the petitioner states that the present

revision petition has become infructuous inasmuch as the main suit in

which the impugned order was passed, has since been dismissed by the

trial Court on 04.02.2019.

Under the circumstances, the revision petition is dismissed as

infructuous.

SUMIT KUMAR 2023.07.04 13:39 I attest to the accuracy and authenticity of this order/judgment

 
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