Bukan Singh vs State Of Punjab
2023 Latest Caselaw 9225 P&H

Citation : 2023 Latest Caselaw 9225 P&H
Judgement Date : 3 July, 2023

Punjab-Haryana High Court

Bukan Singh vs State Of Punjab on 3 July, 2023

2023:PHHC:083353

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
101
CRM-M_No.30874 of 2023
DATE OF DECISION : 3 JULY, 2023
Bukan Singh
.... Petitioner
Versus
State of Punjab
.... Respondent
CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT
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Present: | Mrs. Kulwant Kaur Kahlon, Advocate for the petitioner.
3K OK OK
RAJBIR SEHRAWAT, J. (Oral)

1. The present petition has been filed by the petitioner under

Section 438 Cr.P.C. for grant of anticipatory bail to the petitioner in FIR No.05 dated 21.01.2016 registered under Section 420 IPC at Police

Station City Banga, District Shaheed Bhagat Singh Nagar, Pubjab.

2. The counsel for the petitioner seeks permission to withdraw the present petition.

3. Dismissed as withdrawn.

3" JULY, 2023 (RAJBIR SEHRAWAT) 'raj' JUDGE

Whether speaking/reasoned: Yes No

Whether Reportable: Yes No

RAJ KUMAR

2023.07.04 11:00

| attest to the accuracy and integrity of this document/judgment