Daljit Kaur vs Satnam Singh
2023 Latest Caselaw 11421 P&H

                                                                            2023:PHHC:097189
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                             TA-273-2023 (O&M)
                                                             Date of decision: 31.07.2023

                        Daljit Kaur
                                                                                            ...Applicant

                                                Versus

                        Satnam Singh

                                                                                          ...Respondent

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

Learned counsel for the applicant states that since the matter

has been compromised between the parties, he has got instructions to

withdraw the present application, therefore, he be permitted to do so.

Allowed.

Dismissed as withdrawn.

SUMIT KUMAR 2023.07.31 16:42 I attest to the accuracy and authenticity of this order/judgment