Jaspal Singh vs State Of Haryana And Others
2023 Latest Caselaw 11391 P&H

Citation : 2023 Latest Caselaw 11391 P&H
Judgement Date : 31 July, 2023

Punjab-Haryana High Court

Jaspal Singh vs State Of Haryana And Others on 31 July, 2023

2023:PHHC:097506

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

128 CWP-16381-2023
Date of Decision:-31.07.2023

JASPAL SINGH Qeeeee Petitioner
Versus
STATE OF HARYANA AND OTHERS .... Respondents

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL

Present: Mr. Parminder Singh, Advocate
for the petitioner.

RRER

SANDEEP MOUDGIL, J. (Oral)

Learned counsel for the petitioner prays to withdraw the instant

petition at this stage.

Prayer is accepted.

Accordingly this petition is ordered to be dismissed as withdrawn.

31.07.2023 (SANDEEP MOUDGIL) P.Bhatt JUDGE

Whether speaking/reasoned Yes/No Whether reportable Yes/No

POONAM BHATT

2023.08.01 15:46

| attest the accuracy and authenticity of this order/judgment

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