Kuldeep Singh vs State Of Haryana And Others
2023 Latest Caselaw 11140 P&H

Citation : 2023 Latest Caselaw 11140 P&H
Judgement Date : 27 July, 2023

Punjab-Haryana High Court

Kuldeep Singh vs State Of Haryana And Others on 27 July, 2023

2023:PHHC:095989

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.236 CWP-6738-2020
Date of Decision: 27.07.2023

Kuldeep Singh .... Petitioner
Versus

State of Haryana and others ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA
Present: Mr. Jasbir Mor, Advocate for the petitioner.

Mr. Ravi Pratap, DAG Haryana.

3K 2 3k

TRIBHUVAN DAHIYA, J. (ORAL)

Learned counsel for the petitioner seeks permission to withdraw the petition.

Permitted to do so.

Petition stands dismissed as withdrawn.

(TRIBHUVAN DAHTYA) JUDGE 27.07.2023 Maninder Whether speaking/reasoned Yes/No

Whether reportable : Yes/No

MANINDER

2023.07.27 18:20

I attest to the accuracy and authenticity of this order/judgment.

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