M/S Dhruva Realty Projects Ltd vs State Of Haryana And Ors
2023 Latest Caselaw 11110 P&H

                                                          Neutral Citation No:=2023:PHHC:096084




                                                            2023:PHHC:096084



228-70

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                                RFA No. 272 of 2018 (O&M)
                                                Date of decision: 27.07.2023


M/s. Dhruva Realty Projects Limited
                                                                   ...Appellant
                                         Versus

State of Haryana and others
                                                                ...Respondents


CORAM:          HON'BLE MR. JUSTICE HARKESH MANUJA

Present:        Mr. Aditya Jain, Advocate
                for the appellant.

                Mr. Shivendra Swaroop, Deputy Advocate General, Haryana

                                         ****

HARKESH MANUJA, J. (ORAL)

For orders, see judgment of even date passed in

RFA No. 10811 of 2014, titled "M/s. Damian Estates

Developers Pvt. Ltd. Versus Haryana Urban Development

Authority, Gurgaon and another".

July 27, 2023                                         ( HARKESH MANUJA )
'dk kamra'                                                  JUDGE



         Whether Speaking / Reasoned :          Yes       No


         Whether Reportable :                   Yes       No

Neutral Citation No:=2023:PHHC:096084

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