Rajbir Singh vs State Of Haryana And Others
2023 Latest Caselaw 11105 P&H

Citation : 2023 Latest Caselaw 11105 P&H
Judgement Date : 27 July, 2023

Punjab-Haryana High Court

Rajbir Singh vs State Of Haryana And Others on 27 July, 2023

2023:PHHC:096346

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

255 CWP-15519-2022
Date of decision:27.07.2023

RAJBIR SINGH
.«~PETITIONER
Versus

STATE OF HARYANA AND OTHERS
..~RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL

Present: Mr. Ramesh Goyat, Advocate
for the petitioner.

Ms. Dimple Jain, DAG, Haryana.

RRER

SANDEEP MOUDGIL, J. (Oral)

Learned counsel for the petitioner prays to withdrawal of the instant

petition as transfer order dated 15.07.2022 has been rendered reduntant. Accordingly, this petition is ordered to be dismissed as having been

rendered infructuous.

27.07.2023 (SANDEEP MOUDGIL) P.Bhatt JUDGE

Whether speaking/reasoned Yes/No Whether reportable Yes/No

POONAM BHATT

2023.08.01 11:23

| attest the accuracy and authenticity of this order/judgment

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