Ranbir Singh And Anr vs Municipal Corp Gurgaon And Anr
2023 Latest Caselaw 998 P&H

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                           CR No. 2570 of 2018
                           DATE OF DECISION :- January 17, 2023


Ranbir Singh and another                                     ...Petitioners


                           Versus

Municipal Corporation, Gurgaon and another                   ...Respondents


CORAM: HON'BLE MR. JUSTICE H.S. MADAAN

Present:-     None for the petitioners.

              Mr. S.K. Mahajan, Advocate for the respondents.
                         ***

As per the judgment downloaded by the officials of this Court

from the official website, the main suit has since been disposed of by the

trial Court on 16.12.2015 whereas the appeal against that judgment and

decree was dismissed by Additional District Judge, Gurugram on 14.1.2020.

It being so, the present revision petition challenging the interim

order passed by Additional District Judge, Gurugram appointing the Local

Commissioner has become infructuous and is dismissed accordingly.

(H.S. MADAAN) JUDGE January 17, 2023 p.singh

Whether speaking/reasoned Yes/No

Whether Reportable Yes/No

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