Buta Singh And Another vs Basant Singh
2023 Latest Caselaw 994 P&H

                            290-2

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                           CR-5002-2019 (O&M)
                                                                     Date of decision : 17.01.2023


                            Buta Singh & Anr.                                                 ... Petitioner(s)

                                                                  Versus

                            Basant Singh                                                   ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Ashish Gupta, Advocate for the petitioners.

                                            Mr. N.K. Manchanda, Advocate for the respondent.



                            ALKA SARIN, J. (ORAL)

Learned counsel for the petitioners states that he does not wish

to press the present revision petition. Permitted to do so.

Dismissed as not pressed. Pending applications, if any, also

stand disposed off.

                                                                            ( ALKA SARIN )
                            17.01.2023                                           JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.01.18 10:03 I attest to the accuracy and integrity of this order/judgment. Chandigarh