Jodhbir Singh vs Sawreet Kaur
2023 Latest Caselaw 991 P&H

                            322

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                            CR-5609-2022 (O&M)
                                                                            Date of decision : 17.01.2023


                            Jodhbir Singh                                                       ... Petitioner(s)

                                                                  Versus

                            Sawreet Kaur                                                      ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Prateek Sodhi, Advocate for the petitioner.

                                            Mr. Vivek Salathia, Advocate for the respondent.



                            ALKA SARIN, J. (ORAL)

After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present petition. Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                            ( ALKA SARIN )
                            17.01.2023                                           JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.01.18 10:03 I attest to the accuracy and integrity of this order/judgment. Chandigarh