Lovleen Bihal vs Ravinder Bihal And Ors
2023 Latest Caselaw 840 P&H

                            123
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                             CHANDIGARH



                                                                      Civil Revision No.4562 of 2022 (O&M)
                                                                      DATE OF DECISION : 16.01.2023



                            Lovleen Bihal                                                          .....Petitioner

                                                                     versus

                            Ravinder Bihal and Others                                            .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :      Mr. Pranav Chamoli, Advocate, Legal Aid Counsel for
                                           the petitioner

                                                       ..

ALKA SARIN, J. (Oral):

Learned Legal Aid Counsel appearing on behalf of the

petitioner states that the present revision petition has since been rendered

infructuous in as much as the main suit itself stands decided.

Dismissed as infructuous. Pending applications, if any, also

stand disposed off.

                            16.01.2023                                                         (ALKA SARIN)
                            parkash                                                               JUDGE



                                                    NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2023.01.17 17:19 I attest to the accuracy and authenticity of this order/judgment.