Gurnam Singh And Anr vs State Of Punjab And Another
2023 Latest Caselaw 747 P&H

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

Sr. No.232                           CRM-M-26359-2021 (O&M)
                                     Date of decision : January 13, 2023



Gurnam Singh and another                                         ..Petitioner

                                     VERSUS


State of Punjab and another                                     ...Respondents


CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


Present:     None for the petitioners.

             Mr. Pankaj Khullar, AAG, Punjab.

             *****

SUDHIR MITTAL, J. (ORAL)

Learned State counsel submits that the petitioners have been

acquitted vide judgment dated 03.01.2023 and thus, the present petition has

been rendered infructuous.

Disposed of as having been rendered infructuous.

Pending miscellaneous application, if any, stands disposed of.

January 13, 2023                                           (SUDHIR MITTAL)
Ankur                                                          JUDGE

Whether speaking/reasoned                Yes/No

Whether Reportable                       Yes/No




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