Raj Kumar vs State Of Haryana And Others
2023 Latest Caselaw 668 P&H

                IN THE HIGH COURT OF PUNJAB & HARYANA
                          AT CHANDIGARH.
109/3
                                             CWP-27923-2022
                                             Date of Decision : 12.01.2023

RAJ KUMAR                                                            .....Petitioner

                                       Versus

STATE OF HARYANA AND OTHERS                                        ....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE KULDEEP TIWARI

Present :       Mr. Vikram Singh, Advocate
                for the petitioner.

                Mr. Raman Sharma, Addl. A.G., Haryana.

                           ****
SURESHWAR THAKUR, J. (Oral)

For orders, see judgment of even date passed in CWP-27895-

2022 titled as SATISH KUMAR Versus STATE OF HARYANA AND

OTHERS.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) 12.01.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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