Sarita vs State Of Haryana And Ors
2023 Latest Caselaw 644 P&H

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                               CWP No. 32098 of 2018 (O&M)
                                                    Reserved on: 23.12.2022
                                                 Date of Decision: 12.01.2023

Sarita
                                                                      ....Petitioner

                                Versus

State of Haryana and others

                                                                 ....Respondent(s)


CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Mr. Ashok Bhardwaj, Advocate for the petitioner.

             Ms. Palika Monga, DAG, Haryana.

G.S.SANDHAWALIA, J.

For orders, see judgment of even date passed in LPA No. 1928

of 2019, Saneh Lata and others Versus State of Haryana and others.

                                                 (G.S. SANDHAWALIA)
                                                          JUDGE


12.01.2023                                     (HARPREET KAUR JEEWAN)
shivani                                                 JUDGE


Whether reasoned/speaking                      Yes
Whether reportable                             No




                                      1 of 1