Bhim Sain And Others vs Rakesh Kumar And Others
2023 Latest Caselaw 640 P&H

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                 LPA No. 84 of 2020 (O & M)
                                                    Reserved on: 22.12.2022
                                                 Date of Decision: 12.01.2023

Bhim Sain and others                                             .....Appellant(s)

                                Versus

Rakesh Kumar and others                                          ....Respondent(s)


CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Mr. Gagandeep Singh, Advocate, for the appellants.

             Mr. R.S. Kalra, Advocate and
             Mr. Randeep Singh, Advocate for respondent No.1

             Ms. Shruti Jain Goyal, DAG, Haryana.
G.S.SANDHAWALIA, J.

For orders, see judgment of even date passed in LPA No. 1928

of 2019, Saneh Lata and others Versus State of Haryana and others.

                                                 (G.S. SANDHAWALIA)
                                                          JUDGE



12.01.2023                                     (HARPREET KAUR JEEWAN)
shivani                                                 JUDGE

Whether reasoned/speaking                      Yes
Whether reportable                             No




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