Meenu And Ors vs State Of Haryana And Ors
2023 Latest Caselaw 631 P&H

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                                  CWP No. 4784 of 2021 (O & M)
                                                       Reserved on: 23.12.2022
                                                    Date of Decision: 12.01.2023


Meenu and others                                                  .....Petitioner(s)


                                    Versus


State of Haryana and others                                      ....Respondent(s)


CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Mr. Birender Singh Rana, Senior Advocate with
             Mr. Nayandeep Rana, Advocate,
             and Mr. Maninderjit Singh, Advocate,
             for the petitioners.


             Ms. Palika Monga, DAG, Haryana.

G.S.SANDHAWALIA, J.

For orders, see judgment of even date passed in LPA No. 1928

of 2019, Saneh Lata and others Versus State of Haryana and others.

                                                    (G.S. SANDHAWALIA)
                                                             JUDGE


12.01.2023                                        (HARPREET KAUR JEEWAN)
shivani                                                    JUDGE


Whether reasoned/speaking                         Yes
Whether reportable                                No




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