Mahaluxmi Alloys vs Union Of India And Others
2023 Latest Caselaw 630 P&H

                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

                          235
                                                          Date of decision: 12.01.2023

                                                                            .... Petitioner
                                                          Versus
                                                                            .... Respondents

              CORAM: HON'BLE MS. JUSTICE RITU BAHRI
                        HON'BLE MRS. JUSTICE MANISHA BATRA
              Present :  Mr. Vinod Gupta, Advocate for the petitioner.
                         Ms.

                              ****

RITU BAHRI, J. (oral)

he respondents can pass an appropriate order in accordance with law.

(RITU BAHRI) JUDGE

(MANISHA BATRA) 12.01.2023 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No

JYOTI 2023.01.16 14:45 I attest to the accuracy and integrity of this order/judgment