M/S Jayanti Construction ... vs State Of Haryana And Others
2023 Latest Caselaw 394 P&H

                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

                          232-2                                 VATAP-45-2019
                                                                Date of decision: 10.01.2023


                                                                                           .... Appellant
                                                                                Versus
                                                                                         .... Respondents

              CORAM: HON'BLE MS. JUSTICE RITU BAHRI
                     HON'BLE MRS. JUSTICE MANISHA BATRA

              Present :            Mr. Malkiat Singh, Advocate for the appellant.

                                                                                   .

**** RITU BAHRI, J. (oral)

Vide order dated 29.07.2022 passed in connected matter i.e

VATAP-23-2019, l

(RITU BAHRI) JUDGE

(MANISHA BATRA) 10.01.2023 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No.

Whether reportable : Yes/No JYOTI 2023.01.13 15:54 I attest to the accuracy and integrity of this order/judgment