Babu Lal And Others vs State Of Haryana And Others
2023 Latest Caselaw 311 P&H

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                                    RFA-687-2022(O&M)
                                                    Date of decision:09.01.2023
BABU LAL AND ORS
                                                                       ...Appellant(s)
                                           Versus

STATE OF HARYANA AND ORS
                                                                     ...Respondent(s)

CORAM : HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:       Mr. Amit Jain, Senior Advocate with
               Mr. Dhruv Mittal, Advocate,
               Mr. Pawan Kumar, Senior Advocate with
               Mr. Surya Kumar, Advocate
               Mr. O.P. Goyal, Senior Advocate with
               Ms. Parul Aggarwal, Advocate,
               Mr. Ranvijay Singh Yadav, Mr. Dharamvir Sharma,
               Mr. Ashwani Gaur, Mr. Deepkaran Dalal, Advocates
               for the landowner(s).

               Mr. Shivendra Swaroop, AAG, Haryana.

               Mr. Pritam Singh Saini, Advocate for HSIIDC.

               *****

ANIL KSHETARPAL,J.

CM-1933-CI-2022 The prayer is to permit the appellants to produce certified copy of award/judgment dated 15.03.2022 passed by learned Addl. District Judge, Gurugram qua village Dhana, in additional evidence.

In view of the no objection by learned counsel representing respondents, the same is allowed. Certified copy of award/judgment dated 15.03.2022 is marked as HC-I.

Main Case:

For orders, see order of even date passed in Regular First Appeal No.149 of 2022, titled as Siri Pal Vs. The State of Haryana and Ors.

All the pending miscellaneous applications, if any, are also disposed of.

09.01.2023                                                   (ANIL KSHETARPAL)
Sachin M.                                                          JUDGE
               Whether reasoned/speaking?                   Yes
               Whether reportable?                          No

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