Jasbir Singh vs M/S Jeet Ram Sat Pal Commission ...
2023 Latest Caselaw 215 P&H

102

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH
                               -.-

                           RSA-5828-2019 (O&M)
                          Date of decision: 06.01.2023


Jasbir Singh                                                         ....Appellant
               versus
M/s Jeet Ram Sat Pal, Commission Agent                             ....Respondent


Coram:         Hon'ble Mr. Justice Rajbir Sehrawat


Present:       None for the appellant


Rajbir Sehrawat, J. (Oral)

The appellant has filed the instant regular second appeal

against the judgments and decrees passed by both the Courts below,

whereby the suit for recovery of money filed by the plaintiff/respondent has

been partly allowed.

There is no representation on behalf of the appellant. The same

was the situation on two previous dates as well.

Dismissed in default.

(Rajbir Sehrawat) Judge January 06.01.2023 mohan bimbra

Whether reasoned/speaking Yes/No Whether reportable Yes/No

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