Royal Sundaram Alliance Insur. ... vs Rekha Rawat & Ors
2023 Latest Caselaw 2069 P&H

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                            R-834-1                                   FAO No.2844 of 2013
                                                                      Date of Decision : 31.01.2023

                            Royal Sundaram Alliance Insurance Co. Ltd.                    ....Appellant

                                                           VERSUS

                            Rekha Rawat and Others                                    ....Respondents

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :   Mr. Varun Sharma, Advocate for
                                        Mr. Ashwani Talwar, Advocate for the appellant.

                                        Mr. Ashwani Arora, Advocate for respondent nos.1 to 3.

                            ALKA SARIN, J. (Oral)

For orders, see judgment of even date passed in FAO No.2778

of 2013 (Rekha Rawat & Ors. vs. Balwinder Singh & Ors.).

Whether reportable: YES/NO

JITENDER KUMAR 2023.02.01 09:13 I attest to the accuracy and integrity of this order/judgment. Chandigarh