Varinder Kumar And Anr vs Vipin Kumar And Anr
2023 Latest Caselaw 2066 P&H

                            247

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                                 RSA-2775-2018 (O&M)
                                                                           Date of decision : 31.01.2023


                            Varinder Kumar & Anr.                                          ... Appellant(s)

                                                                 Versus

                            Vipin Kumar & Anr.                                           ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Parminder Singh, Advocate for the appellants.



                            ALKA SARIN, J. (ORAL)

Learned counsel for the appellants states that the matter has

since been compromised and he seeks permission to withdraw the present

appeal. Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                            ( ALKA SARIN )
                            31.01.2023                                          JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.02.01 10:14 I attest to the accuracy and integrity of this order/judgment. Chandigarh