Josoph Rehmat vs Shanti Etc
2023 Latest Caselaw 2035 P&H

Citation : 2023 Latest Caselaw 2035 P&H
Judgement Date : 31 January, 2023

Punjab-Haryana High Court

Josoph Rehmat vs Shanti Etc on 31 January, 2023

                            205     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                 CHANDIGARH

                                                                                 ESA-2909-2004 (O&M)
                                                                             Date of decision : 31.01.2023


                            Josoph Rehmat (deceased) through LRs                            ... Appellant(s)
                                                                  Versus
                            Shanti and others                                             ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :       None for the appellants.

                                            Mr. Ashok Verma, Advocate for respondent Nos.2 to 9.

                            ALKA SARIN, J. (ORAL)

On 14.10.2022 none had put in appearance on behalf of the

appellants. On 12.12.2022, the following order was passed :

"None has put in appearance on behalf of the appellants despite the Registry informing the counsel for the appellants.

Last opportunity is granted to the counsel for the appellants to argue the matter failing which the present appeal shall be dismissed for non-prosecution. List on 31.01.2023."

Today again, the matter has been called thrice. No one has put

in appearance on behalf of the appellants. It appears that the appellants are

not interested in pursuing the present appeal. This Court is left with no other

option but to dismiss the present appeal for non-prosecution.

Dismissed for non-prosecution.


                                                                             ( ALKA SARIN )
                            31.01.2023                                           JUDGE
                            Yogesh Sharma

YOGESH SHARMA

NOTE: Whether speaking/non-speaking: Speaking 2023.02.01 10:14 I attest to the accuracy and Whether reportable: YES/NO integrity of this order/judgment.

Chandigarh