Pritpal Singh And Others vs The State Of Punjab And Others
2023 Latest Caselaw 1838 P&H

                IN THE HIGH COURT OF HARYANA & HARYANA
                         AT CHANDIGARH.

                                             CWP-22261-2018 (O & M)
                                             Reserved on: 16.01.2023
                                             Pronounced on: 27.01.2023

PRITPAL SINGH AND OTHERS                                         .....Petitioners


                                     Versus

THE STATE OF PUNJAB AND OTHERS                                 .....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE KULDEEP TIWARI

Argued by: Mr. Naresh Kaushal, Advocate with
           Mr. Raj Kumar Rathore, Advocate for the petitioners.

                Mr. Karanjit Singh, Addl. A.G., Punjab.

                Mr. Rupinder Khosla, Sr. Advocate assisted by
                Mr. Aman Sharma, Advocate for respondent-GMADA.

                Mr. Chetan Mittal, Sr. Advocate assisted by
                Mr. Udit Garg, Advocate and
                Mr. Tushar Sharma, Advocate for respondent No.11.

                Mr. Shailendra Jain, Sr. Advocate assisted by
                Ms. Ashmita Sandhu, Advocate, for the respondent No.13.

       Mr. Munish Jolly, Advocate
       for the Gram Panchayat.
                               ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP- 6696-2019 titled as PAL SINGH AND OTHERS Versus STATE OF PUNJAB AND OTHERS.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) 27.01.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

1 of 1