Davinder Singh And Ors vs The State Of Punjab & Others
2023 Latest Caselaw 1837 P&H

         IN THE HIGH COURT OF HARYANA & HARYANA
                     AT CHANDIGARH.

                                             CWP-18327-2018 (O & M)
                                             Reserved on: 16.01.2023
                                             Pronounced on: 27.01.2023


DAVINDER SINGH AND ORS.                                          .....Petitioners


                                     Versus

THE STATE OF PUNJAB AND OTHERS                                 .....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE KULDEEP TIWARI

Argued by: Mr. Naresh Kaushal, Advocate with
           Mr. Raj Kumar Rathore, Advocate for the petitioners.

                Mr. Karanjit Singh, Addl. A.G., Punjab.

                Mr. Rupinder Khosla, Sr. Advocate assisted by
                Mr. Aman Sharma, Advocate
                for respondent-GMADA.

                Mr. Amandeep S. Talwar, Advocate
                for respondent No. 12

       Mr. Munish Jolly, Advocate
       for the Gram Panchayat.
                               ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP-

6696-2019 titled as PAL SINGH AND OTHERS Versus STATE OF

PUNJAB AND OTHERS.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) 27.01.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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