Baljit Singh And Others vs The State Of Punjab And Others
2023 Latest Caselaw 1835 P&H

      IN THE HIGH COURT OF HARYANA & HARYANA
                    AT CHANDIGARH.

                                             CWP-3936-2019 (O&M)
                                             Reserved on: 16.01.2023
                                             Pronounced on:27.01.2023

BALJIT SINGH AND OTHERS                                          .....Petitioners

                                     Versus

THE STATE OF PUNJAB AND OTHERS                                 .....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE KULDEEP TIWARI

Argued by: Sh. A.S.Narang, Advocate with
           Sh. Arun Sharma, Advocate for the petitioners.

                Mr. Karanjit Singh, Addl. A.G., Punjab.

                Mr. Rupinder Khosla, Sr. Advocate assisted by
                Mr. Aman Sharma, Advocate
                for respondent-GMADA.

                Mr. D.S. Patwalia, Sr. Advocate assisted by
                Mr. Navjeet Singh Sandhu, Advocate
                for respondent No.11.

                Mr. Shailendra Jain, Sr. Advocate assisted by
                Ms. Ashmita Sandhu, Advocate,
                for respondent No.12.

       Mr. Munish Jolly, Advocate
       for the Gram Panchayat.
                               ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP- 6696-2019 titled as PAL SINGH AND OTHERS Versus STATE OF PUNJAB AND OTHERS.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) 27.01.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

1 of 1