Pooja Devi vs State Of Punjab And Others
2023 Latest Caselaw 1733 P&H

     IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                                              CWP-17958-2022
                                              Reserved on: 09.12.2022
                                              Decided on : 25.01.2023



Pooja Devi
                                                             ......Petitioner(s)
                                    Versus
State of Punjab & others
                                                           ......Respondent(s)

CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE HARPREET KAUR JEEWAN

Present:     Mr.Jagdeep Jaswal, Advocate, for the petitioner (s).

             Mr.Arjun Sheoran, DAG, Punjab, for the respondents.

                *****
G.S. Sandhawalia, J.

The present writ petition stands disposed of, in view of the

detailed judgment of even date passed in LPA-462-2021 titled State of

Punjab & another Vs. Amarjit Kaur.

(G.S. SANDHAWALIA) JUDGE

(HARPREET KAUR JEEWAN) 25.01.2023 JUDGE sailesh

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

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