Naresh Kumar vs Satbir
2023 Latest Caselaw 1570 P&H

Citation : 2023 Latest Caselaw 1570 P&H
Judgement Date : 24 January, 2023

Punjab-Haryana High Court

Naresh Kumar vs Satbir on 24 January, 2023

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                            105                                            RSA No.910 of 2021 (O&M)
                                                                           Date of Decision : 24.01.2023

                            Naresh Kumar                                                      ....Appellant

                                                               VERSUS

                            Satbir                                                          ....Respondent

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    None.

                            ALKA SARIN, J. (Oral)

On 20.07.2022 the following order was passed :

"On 12.10.2021 none had put in appearance on

behalf of the appellant and the matter was adjourned to

12.01.2022. The case was thereafter taken up on

13.01.2022 and on the request of learned counsel for the

appellant the same was adjourned to today. Today, none

has put in appearance on behalf of the appellant.

However, a written request has been circulated for an

adjournment on the ground that the counsel is out of

station due to personal difficulty.

In the interest of justice, adjourned to 24.01.2023.

It is made clear that in case the matter is not

argued on the next date of hearing the same shall be

dismissed for non-prosecution."

None has put in appearance on behalf of the appellant despite

the case being called thrice. It is already 3.15 p.m.

In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution. JITENDER KUMAR 2023.01.25 10:05 I attest to the accuracy and integrity of this order/judgment. Chandigarh

Dismissed for non prosecution. Pending applications, if any,

also stand disposed off.

Whether reportable: YES/NO

JITENDER KUMAR 2023.01.25 10:05 I attest to the accuracy and integrity of this order/judgment. Chandigarh