Dalbir Kaur And Another vs Kashmir Kaur And Another
2023 Latest Caselaw 1472 P&H

                            209
                                                IOIN-RSA-100-2006 IN RSA-100-2006

                                    DALBIR KAUR & ANR. V/S KASHMIR KAUR & ANR.

                            Present:        Ms. Saachi Mahajan, Advocate for
                                            Mr. Sudeep Mahajan, Advocate for the applicant-appellants.

                                                  ****

As per the office report, the respondents stand duly served,

however, no one has put in appearance on their behalf. No further order

needs to be passed in the matter.

IOIN stands disposed off.

( ALKA SARIN ) 23.01.2023 JUDGE Yogesh Sharma

YOGESH SHARMA 2023.01.24 10:06 I attest to the accuracy and integrity of this order/judgment. Chandigarh