Surender vs Sant Ram And Ors
2023 Latest Caselaw 1471 P&H

                            103A
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                              CHANDIGARH



                                                                       Civil Revision No.1696 of 2020 (O&M)
                                                                       DATE OF DECISION : 23.01.2023



                            Surender                                                                .....Petitioner

                                                                      versus

                            Sant Ram and Others                                                   .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :      Mr. Rajinder Goyal, Advocate for the petitioner
                                                ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioner states that the present

revision petition has since been rendered infructuous.

Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

                            23.01.2023                                                          (ALKA SARIN)
                            parkash                                                                JUDGE


                                                     NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2023.01.24 12:10 I attest to the accuracy and authenticity of this order/judgment.