Jaspal Kaur Bhinder vs State Of Punjab And Another
2023 Latest Caselaw 139 P&H

                         IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
                       Sr. No.: 104
                                                    Criminal Miscellaneous No.M-58264 of 2022
                                                             Date of Decision: January 05, 2023


                       Jaspal Kaur Bhinder
                                                                                ..... PETITIONER(S)
                                                         VERSUS
                       State of Punjab & another
                                                                               ..... RESPONDENT(S)

                                                            ...

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA

...

PRESENT: - Mr. Ramandeep Singh, Advocate, for the petitioner.

. . .

Tribhuvan Dahiya, J (Oral)

After arguing the case for some time, learned counsel for the

petitioner seeks permission to withdraw the petition.

Dismissed as withdrawn.

(Tribhuvan Dahiya) Judge January 05, 2023 avin

Whether Speaking/ Reasoned: Yes/ No Whether Reportable: Yes/ No

AVIN KUMAR 2023.01.05 17:09 I attest to the accuracy and integrity of this order/judgment