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Mota Singh vs Varyam Singh And Others
2023 Latest Caselaw 1346 P&H

Citation : 2023 Latest Caselaw 1346 P&H
Judgement Date : 20 January, 2023

Punjab-Haryana High Court
Mota Singh vs Varyam Singh And Others on 20 January, 2023
                            111+209       CM-9910-C-2022 and IOIN-RSA-4002-2004
                                          IN RSA-4002-2004

                                        MOTA SINGH (DECEASED) THROUGH LRS
                                                       V/S
                                    VARYAM SINGH (DECEASED) THROUGH LRS & ORS.

                            Present:      Mr.D.S. Walia, Advocate for the appellants.

                                          Mr. Kulvir Narwal, Advocate for respondent no.1(iii).

                                          None for respondent Nos.1(i), (iv) and (v).

                                                ****

CM-9910-C-2022

This is an application for bringing on record the legal representatives of the appellant, Mota Singh, who is stated to have died on 02.08.2021.

For the reasons stated in the application, the same is allowed. The legal representatives as mentioned in para 2 of the application are impleaded as party. Amended memo of parties is taken on record. Vakalatnama signed by one of the LRs, namely, Jagtar Singh has already been appended with the application, which is taken on record. IOIN-RSA-4002-2004 Mr. Kulvir Narwal, Advocate, has put in appearance on behalf of respondent No.1(iii) and has filed his vakalatnama, which is taken on record.

As per office report, notice could not be issued to respondent no.1(ii) as the counsel for the appellants has not furnished the correct/complete address of respondent no.1(ii).

Since last opportunity was granted to learned counsel for the appellants to furnish correct/complete address of respondent no.1(ii), no further order needs to be passed.

IOIN stands disposed off.




                                                                                        ( ALKA SARIN )
                            20.01.2023                                                      JUDGE
                            jk
JITENDER KUMAR
2023.01.23 11:29
I attest to the accuracy and

integrity of this order/judgment.

Chandigarh

 
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