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Gurbhej Singh And Anr vs Manpreet Kaur And Ors
2023 Latest Caselaw 1247 P&H

Citation : 2023 Latest Caselaw 1247 P&H
Judgement Date : 19 January, 2023

Punjab-Haryana High Court
Gurbhej Singh And Anr vs Manpreet Kaur And Ors on 19 January, 2023
RAJ KUMAR
2023.01.20 10:42

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

273
RSA No.1157 of 2022 (O&M)
DATE OF DECISION : 19" JANUARY, 2023

Gurbhej Singh & another
.... Appellants
Versus

Manpreet Kaur & others

.... Respondents

CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

3K OK OK 2

Present: Mr. B. B.S. Randhawa, Advocate for the appellants.

3 Ok Ok OK

RAJBIR SEHRAWAT, J. (Oral)

The counsel for the appellants seeks permission to withdraw the present appeal.

Dismissed as withdrawn.

19 JANUARY, 2023 (RAJBIR SEHRAWAT) 'raj' JUDGE Whether speaking/reasoned: Yes No

Whether Reportable: Yes No

| attest to the accuracy and integrity of this document/judgment

 
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