Yadwinder Singh vs Mandeep Kaur
2023 Latest Caselaw 1152 P&H

Citation : 2023 Latest Caselaw 1152 P&H
Judgement Date : 18 January, 2023

Punjab-Haryana High Court

Yadwinder Singh vs Mandeep Kaur on 18 January, 2023

246
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRR-1184-2018 (O&M)
Date of Decision:- 18.01.2023

YADWINDER SINGH ....Petitioner
Vs.
MANDEEP KAUR ... Respondent

CORAM:- HON'BLE MRS. JUSTICE AMARJOT BHATTI

Present: Mr. Rajeshwar Singh Thakur, Advocate
for the petitioner.

Mr. Sandeep Sharma, Advocate
for the respondent.

6
AMARJOT BHATTI, J. (Oral)

Learned counsel for the petitioner stated that since the matter has been compromised with the respondent, therefore, he does not want to pursue the present revision against the order dated 05.01.2018 and withdraws the same.

In view of the statement, revision petition stands dismissed as

withdrawn.

18.01.2023 (AMARJOT BHATTI) Lalit JUDGE

Whether speaking/reasoned: Yes/No. Whether reportable: Yes/No

LALIT SHARMA

2023.01.19 15:23

I attest to the accuracy and integrity of this order/judgment

Download the LatestLaws.com Mobile App