Shamsher Singh vs The Director Enforcement ...
2023 Latest Caselaw 1143 P&H

                            211
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             SAO-36-2006 (O&M)
                                                                             Date of decision : 18.01.2023


                            Shamsher Singh                                                   ... Appellant(s)

                                                                  Versus

                            The Director, Enforcement Directorate and Another              ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       None for the appellant.

                                            Mr. Arvind Moudgil, Senior Standing Counsel,
                                            for respondent No.1-Union of India.


                            ALKA SARIN, J. (ORAL)

On 30.08.2022 none had put in appearance on behalf of the

appellant. Thereafter, even on 10.11.2022, none had appeared on behalf of

the appellant. Today the case has been called twice. None has put in

appearance on behalf of the appellant. It appears that the appellant is not

interested in pursuing the present appeal. This Court is left with no other

option but to dismiss the present appeal for non-prosecution.

Dismissed for non-prosecution.

                            18.01.2023                                        ( ALKA SARIN )
                            Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO YOGESH SHARMA 2023.01.19 09:29 I attest to the accuracy and integrity of this order/judgment.

Chandigarh