Prachi And Anr vs State Of Haryana
2023 Latest Caselaw 1134 P&H

Citation : 2023 Latest Caselaw 1134 P&H
Judgement Date : 18 January, 2023

Punjab-Haryana High Court

Prachi And Anr vs State Of Haryana on 18 January, 2023

                           IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
                        Sr. No.: 103
                                         Criminal Miscellaneous No.M-2598 of 2023

                                                           .   .   .

                                   Prachi & another         Versus         State of Haryana

                                                           .   .   .

                       Present:-       Mr. Bhisham Kumar, Advocate, for the petitioners.

                                                           .   .   .


                                       Learned




                                                                            (Tribhuvan Dahiya)
                                                                                 Judge
                       January 18, 2023
                       avin




AVIN KUMAR
2023.01.18

18:19 I attest to the accuracy and integrity of this order/judgment

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