Punjab Waqf Board vs Gram Panchayat Veroke And Anr
2023 Latest Caselaw 2860 P&H

       In the High Court of Punjab and Haryana at Chandigarh


                                Civil Revision No. 3780 of 2017 (O&M)
                                Date of Decision: 10.2.2023


Punjab Waqf Board                                            .....Petitioner

                                       Versus


Gram Panchayat Veroke and another                          ....Respondents


CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE KULDEEP TIWARI

Present:   Mr. Ghulam Nabi Malik, Advocate
           for the petitioner.

            Mr. Gagandeep Singh Sirphikhi, Advocate
           for respondent No. 1.

           Mr. M.S. Manaise, Advocate
           for applicant-respondent No.3.

              ****
SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP No. 2785 of 2009, titled 'Balwinder Singh versus Gram Panchayat,

Kotla Masood and others.'

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) JUDGE February 10, 2023 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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