Citation : 2023 Latest Caselaw 2461 P&H
Judgement Date : 6 February, 2023
FAO-M-34-M-2007 (O&M) 1 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH (206) FAO-M-34-M-2007 (O&M) Date of Decision: 06.02.2023 Kiran Bala ... Appellant Versus Shiv Rattan Kumar ...Respondent
CORAM: HON'BLE MRS. JUSTICE LISA GILL HON'BLE MRS. JUSTICE RITU TAGORE
Present: Ms. Malwinder Kaur, Advocate for the appellant.
Mr. Ankush Singla, Advocate for the respondent.
aie 2 24s 24
LISA GILL, J (ORAL)
Ms. Malwinder Kaur, Advocate appears and files power of attorney on behalf of the appellant today in Court with no objection from the earlier counsel, same is taken on record subject to just exceptions.
Learned counsel for the appellant submits that she has specific and categoric instructions from the appellant to withdraw this appeal.
Appeal is accordingly dismissed as withdrawn.
Pending application(s) is/are disposed of accordingly.
(LISA GILL) JUDGE (RITU TAGORE) JUDGE February 06, 2023 Manpreet Whether speaking/reasoned Yes/No
MANPREET SINGH
2023.02.08 11:32 Whether reportable : Yes/No
| attest to the accuracy and authenticity of this order/judgment
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