]Jaib Singh vs Hakam Singh And Ors
2023 Latest Caselaw 2284 P&H

Citation : 2023 Latest Caselaw 2284 P&H
Judgement Date : 2 February, 2023

Punjab-Haryana High Court

]Jaib Singh vs Hakam Singh And Ors on 2 February, 2023

                            208
                                               IOIN-RSA-2022-1999 IN RSA-2022-1999

                                             AJAIB SINGH V/S HAKAM SINGH & ORS.

                            Present:        None.

                                                    ****

As per the office report, no steps have been taken to implead

the legal representatives of respondent No.1.

No further order needs to be passed in the matter. IOIN stands

disposed off.

( ALKA SARIN ) 02.02.2023 JUDGE Yogesh Sharma

YOGESH SHARMA 2023.02.03 10:14 I attest to the accuracy and integrity of this order/judgment. Chandigarh 19

Download the LatestLaws.com Mobile App