Pargat Singh vs Jagjit Singh & Ors
2023 Latest Caselaw 2186 P&H

Citation : 2023 Latest Caselaw 2186 P&H
Judgement Date : 1 February, 2023

Punjab-Haryana High Court

Pargat Singh vs Jagjit Singh & Ors on 1 February, 2023

                            216          IOIN-RSA-1381-2005 in RSA-1381-2005

                                         PARGAT SINGH V/S JAGJIT SINGH & ORS.

                            Present:     None.

                                                 ****

As per office report, the notice was issued to the appellant,

however, he is stated to have died.

No further order needs to be passed. List the matter for motion

hearing on 11.05.2023.

IOIN stands disposed off.


                                                                                     ( ALKA SARIN )
                            01.02.2023                                                   JUDGE
                            jk




JITENDER KUMAR
2023.02.02 09:52

I attest to the accuracy and integrity of this order/judgment. Chandigarh

Download the LatestLaws.com Mobile App