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Parvinder Singh vs Narinder Kumar And Ors
2023 Latest Caselaw 22614 P&H

Citation : 2023 Latest Caselaw 22614 P&H
Judgement Date : 22 December, 2023

Punjab-Haryana High Court

Parvinder Singh vs Narinder Kumar And Ors on 22 December, 2023

                                                     Neutral Citation No:=2023:PHHC:165206




209
                                        2023:PHHC:165206
        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                RSA-2779-2023 (O&M)
                                             Date of decision: 22.12.2023
Parvinder Singh
                                                                 ....Appellant
                                   Versus
Narinder Kumar and others
                                                             ....Respondents

CORAM: HON'BLE MR. JUSTICE NAMIT KUMAR

Present:     Mr. Baldev Raj Mahajan, Sr. Advocate
             with Mr. Daanish Mahajan, Advocate for the appellant.

             Mr. Chetan Bansal, Advocate for respondents No.1 and 2.

NAMIT KUMAR J. (Oral)

The appellant has filed the instant appeal against the judgment and decree dated 31.07.2023 vide which the learned Additional District Judge, Amritsar, while partly allowing the appeal filed by respondents No.1 and 2/plaintiff has set-aside the judgment and decree dated 16.03.2019, passed by the learned Civil Judge (Jr. Division), Amritsar.

Learned senior counsel for the appellant submits that since during the pendency of the present appeal, the matter has been compromised between the parties, therefore, he wishes to withdraw the present appeal.

Counsel for respondents No.1 and 2 has affirmed the factum of compromise and has no objection to the prayer made by counsel for the appellant.

Accordingly, the present appeal is ordered to be dismissed as withdrawn.

Pending application, if any, shall also stand disposed of.




                                               (NAMIT KUMAR)
                                                   JUDGE
22.12.2023
yakub        Whether speaking/reasoned:               Yes/No
             Whether reportable:                      Yes/No


Neutral Citation No:=2023:PHHC:165206

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